Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 132 in Goa Prisons Rules, 2006 132. Use of arms etc., in presence of Senior Officer. - No officer of the prison shall, in the presence of his senior officer, use arms or weapons of any sort against a prisoner except under the orders of such senior officer.
