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State of Chattisgarh - Section

Section 37 in Indira Kala Sangit Vishwavidyalaya Act, 1956

37. Committee to draw up first Statutes, Ordinances and Regulations.

- Notwithstanding anything in Sections 32,34 and 36, the first Statutes, Ordinances and Regulations shall be drawn up by a Committee consisting of Upa-Kulapati, one person nominated by the State Government. The first Statutes, Ordinances and Regulations shall come into force on such date as the Kulapati may direct.