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[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(19)(c) in Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004

(c)of a contract of lease - according to the aggregate amount of the fine or premium (if any) and of the rent agreed to be paid during the first year of the term,