Section 3(2) in The Chhattisgarh Stamp Rules, 1942

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State of Chattisgarh - Subsection

Section 3(2) in The Chhattisgarh Stamp Rules, 1942

(2)There shall be two kinds of stamps for indicating the payment of duty with which instruments are chargeable, namely : -

(a)impressed stamps, and

(b)adhesive stamps."