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Jharkhand High Court

The Chairman Cum Managing Director Ms ... vs Union Of India Ministry Of Labour And ... on 3 October, 2017

Author: Rajesh Shankar

Bench: Rajesh Shankar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P.(C) No. 3099 of 2016
           M/S Heavy Engineering Corporation Ltd., Ranchi, through its
           Chairman-cum-Managing Director                ..... Petitioner
                                         Versus
           The Union of India & Another                  ..... Respondents
                                          -----
                                       CORAM
                      HON'BLE MR. JUSTICE RAJESH SHANKAR
                                          -----
           For the Petitioner            Mr. Amit Sinha
           For the Respondents:          Mr. Rajiv Sinha
                                          -----

02/03.10.2017

Mr. Amit Sinha, learned counsel for the petitioner, seeks permission to withdraw the present writ petition.

Permission is accorded.

The present writ petition is, accordingly, dismissed as withdrawn.

Satish/-                                                      (RAJESH SHANKAR, J)