Supreme Court - Daily Orders
State Bank Of India vs Adhunik Steels Limited Through Manager on 20 May, 2020
Bench: Chief Justice, A.S. Bopanna, Hrishikesh Roy
ITEM NO.15 Virtual Court 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2174/2020
STATE BANK OF INDIA Appellant(s)
VERSUS
ADHUNIK STEELS LIMITED THROUGH MANAGER Respondent(s)
(FOR ADMISSION and IA No.47050/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 20-05-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Appellant(s) Ms. Misha, Adv.
Ms. Mahima Sareen, Adv.
Mr. Nikhil Mathur, Adv.
Mr. S. S. Shroff, AOR
For Respondent(s) Mr. Pijush Kanti Roy, Adv.
Mr. Rajan K. Chourasia, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Waive service on the sole respondent since Mr. Pijush Kanti Roy, learned counsel is appearing on its behalf.
As prayed for, the respondent may file counter affidavit within a period of four weeks.
List the matter thereafter.
Signature Not Verified(SANJAY KUMAR-II) Digitally signed by SANJAY KUMAR Date: 2020.05.20 (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS 16:00:40 IST Reason: ASSISTANT REGISTRAR