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Supreme Court - Daily Orders

State Bank Of India vs Adhunik Steels Limited Through Manager on 20 May, 2020

Bench: Chief Justice, A.S. Bopanna, Hrishikesh Roy

     ITEM NO.15                         Virtual Court 1                      SECTION XVII

                                       S U P R E M E C O U R T O F          I N D I A
                                               RECORD OF PROCEEDINGS

     Civil Appeal                  No(s).      2174/2020

     STATE BANK OF INDIA                                                          Appellant(s)

                                                           VERSUS

     ADHUNIK STEELS LIMITED THROUGH MANAGER                                       Respondent(s)

     (FOR ADMISSION and IA No.47050/2020-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 20-05-2020 This appeal was called on for hearing today.

     CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE A.S. BOPANNA
                              HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Appellant(s)                      Ms.   Misha, Adv.
                                           Ms.   Mahima Sareen, Adv.
                                           Mr.   Nikhil Mathur, Adv.
                                           Mr.   S. S. Shroff, AOR

     For Respondent(s)                     Mr. Pijush Kanti Roy, Adv.
                                           Mr. Rajan K. Chourasia, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice.

Waive service on the sole respondent since Mr. Pijush Kanti Roy, learned counsel is appearing on its behalf.

As prayed for, the respondent may file counter affidavit within a period of four weeks.

List the matter thereafter.

Signature Not Verified

(SANJAY KUMAR-II) Digitally signed by SANJAY KUMAR Date: 2020.05.20 (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS 16:00:40 IST Reason: ASSISTANT REGISTRAR