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State of Jharkhand - Section

Section 269 in Bihar Education Code, 1961

269. Admission of Linguistic Minorities.

- In every High, Higher Secondary, middle and primary schools, a register should be maintained in which applications for admission received from the linguistic minorities should be entered. Such applications may be entertained even six months ahead of the prescribed date of admission. Applications so received should be scrutinised by the school authorities, two months preceding the date of admission and it may be seen whether in view of the large number of applications it would be possible to provide an additional teacher for the teaching of non-language subjects through the medium of that language. If possible the school authorities should wait till the date of final admission and take action for the appointment of additional teachers.After the expiry of the last date of admission, if it is found that the total number of students whose mother language is other than the language which is used as medium of instruction in that school; is 10 or more in any class or 40 and above in the whole school, provision should be made for one teacher who will take classes in non-language subjects through the medium of that language.If the number of such students is less than the limit prescribed above, they may be given full facility to seek their admission in some other schools according to their needs or read in the same school through the language which is used as medium of instruction in that school.(D.P.I.'s letter no. 580, dated the 5th February 1960.)