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State of Odisha - Section

Section 12 in The Orissa Rationalization of Personnel Rules, 2007

12. Vacancies to be first filled up by Redeployment.

- All vacancies, other than those to be filled up by promotion, shall first be filled up by redeployment of the surplus employees as sponsored by the appointing authority, administrative department or General Administration Department as the case may be. In case surplus employees are not available, the appointing authority may obtain the concurrence of General Administration Department and Finance Department for filling up the vacancies following due procedure.