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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttarakhand - Subsection

Section 41(v) in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965

(v)Hat bazars and melas, except hats, bazars and melas held on land referred to in Section 7 or which is for the time being comprised in the holding of a bhumidhar, and