Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 221 in Rajasthan District Board Account Rules 221. When recoveries of advances are made from the pay, the amount of monthly subscription and the amount of advance recovered shall be separately shown in the pay bill.
