Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28B] [Entire Act] State of Andhra Pradesh - Subsection Section 28B(3) in Andhra Pradesh Forest Act, 1967 (3)Notwithstanding anything in sub section (1) or subsection (2) the Government army exempt any forest or class of forests or class of trees grown therein from all or any of the provision of this section.
