Madhya Pradesh High Court
Gangadeen vs The State Of Madhya Pradesh on 6 October, 2014
Criminal Revision No.2455/2013
Gangadeen S/o. Babulal Choudhari Vs. State of
Madhya Pradesh.
02.09.2014
Mr. Praveen Pandey, learned counsel for the applicant.
Mr. R.S. Dubey, learned Panel Lawyer for the
respondent/State.
Applicant Gangadeen is present before this Court, who is identified by his counsel.
It is directed that the applicant shall now appear before the Registry of this Court on 10.12.2014 and thereafter on such other dates as may be fixed by the Registry in this regard.
(Alok Verma) Judge RC