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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(1)(c) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(c)The number of claims made by the consumers against the Licensee for failure to meet the guaranteed standards of performance and the action taken by the Licensee including the reasons for delay in payment, and non-payment of compensation for such claims, and