Bombay High Court
Hill Park A-3 Tower Co-Op Hsg Soc Ltd vs Municipal Corporation Of Greater ... on 21 January, 2020
Author: B.P. Colabawalla
Bench: S.J. Kathawalla, B.P. Colabawalla
kpd 1 / 1 10-NMW-493-2015.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO. 493 OF 2015
IN
WRIT PETITION (L) NO. 1205 OF 2015
Hill Park A-3 Tower Co-operative Housing Society Ltd. ... Applicant/Petitioner
Versus
Municipal Corporation of Greater Mumbai and others ... Respondents
.........
None for the Applicant/Petitioner.
Ms. Chandani Bhatt instructed by Mr. Rampal Kohli for Respondent No.7.
Mr. Zaid Ansari for Respondent No.8.
.........
CORAM : S.J. KATHAWALLA AND
B.P. COLABAWALLA, JJ.
DATED : JANUARY 21, 2020. P.C. :-
None for the Applicant/Petitioner. In view thereof, the above Notice of Motion is dismissed for want of prosecution.
( B.P. COLABAWALLA, J. ) ( S.J. KATHAWALLA, J. ) ::: Uploaded on - 23/01/2020 ::: Downloaded on - 23/01/2020 20:59:09 :::