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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(d) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

(d)that if the Government has reason to believe that any misrepresentation or concealment is made in regard to the sale price, the sale shall be voidable at the discretion of the Government.