Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 146 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

146. Progressive total of the money received [Rule 302, U.P.Z.A. & L.R. Rules].

- A daily progressive total of the money received shall be kept in the receipt book. At the end of the day the progressive total of the money received for the day shall be entered on the last counterfoil used. This total must tally with the daily total of the cashbook and the money received. Thereafter total for the day shall then be entered in the register of remittances.