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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(2)(e) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(e)in the case of Barani and all other dry cultivated lands, the natural produce of the land, the regularity of cultivation and crops grown.