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State of Goa - Section

Section 217 in The Goa Panchayat Raj Act, 1994

217. Penalty for not furnishing information or giving false information.

- Any person who is required by this Act or by any notice or by other proceedings issued thereunder to furnish any information, fails to furnish any information or knowingly furnishes false information, shall, on conviction, be punished with fine which may extend to one hundred rupees.