Section 30(3)(vii) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

(vii)to enter who may willfully or otherwise, foul or pollute the water of the pool by spitting or in any other matter whatsoever;

Legal Document View