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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(4) in The West Bengal Correctional Services Act, 1992

(4)If, at any time, the Medical Officer is of opinion that a prisoner is or has been suffering from a contagious or infectious disease, he shall at once send the prisoner to the segregation cell or room, as the case may be, and arrange for his proper treatment till his recovery.