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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2) in The Orissa Panchayat Samiti Act, 1959

(2)The Block Development Officer shall be the Executive Officer of the Samiti and subject to such rules as may be prescribed in this behalf, shall function under the control of the Chairman of the Samiti.