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[Cites 0, Cited by 0] [Section 225(2)] [Section 225] [Entire Act]

State of West Bengal - Subsection

Section 225(2)(j) in West Bengal Municipal Act, 1993

(j)the proportion of any building-site, which shall not be built over, the amount of space to be left at the sides and back of any building and the areas of courtyards in proportion to the floor area of rooms abutting thereon;