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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(10) in The Merchant Shipping (Recruitment And Placement Of Seafarers) Rules, 2005

(10)The recruitment and placement service shall, from time to time, intimate the Director any change in the place of business within seven days of such change and apply for a fresh license on payment of a fee of five thousand rupees in the manner specified in sub-rule (3).