Section 32 in Tamil Nadu Groundwater (Development and Management) Act, 2003
32. Repeal and saving.
(1)The Tamil Nadu Groundwater (Development and Management) Ordinance, 2003 (Tamil Nadu Ordinance 1 of 2003) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.
