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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The Employment Exchanges (Compulsory Notification Of Vacancies) Act, 1959

(a)in any employment in agriculture (including horticulture) in any establishment in private sector other than employment as agricultural or farm machinery operatives;