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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

Bengal Presidency - Subsection

Section 4A(1)(p) in The Calcutta Suburban Police Act, 1866

(p)to perform all duties imposed on him by rules for the time being in force under this Act , in the manner and subject to the conditions therein prescribed.ject to the conditions therein prescribed.