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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(d) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

(d)The excavation operations shall be conducted under the supervision of the person directing the excavation operations named in the licence, who shall be present at the excavation operations for at least three-fourths of the total period of the operations;