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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(c) in Telangana Cinemas (Regulation) Act, 1955

(c)the time within which and the conditions subject to which an appeal [under section 7 or section 10] [Substituted by Act No.3 of 1965.] may be preferred and the fees to be paid in respect of such appeal;