Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Karnataka High Court

Sri Mahaboob Ali Khan vs Sri B R Mahaboob Khan on 8 December, 2009

Author: K.Bhakthavatsala

Bench: K.Bhakthavatsala

.. .i_A..<.n......... 'I28'! uwr-wumrvw-nIl"II\l'!§. nmrn uwwlvu ur nnmvqnmmws Mmm E0381 0? ICARNATAKA HIGH C0158? Q? KARMATAKA HIGH C $3' 'TI-E ffifiii QQEERT 3?' fiaifim ms 3%: 3% m? S? §;%:.z::§z%;%E?f§E* "

E§§*"§§§ 'rim aszmzg mR.w§n$E'§§';~fi§gK&:§§A§§§V;A V war: ygmmz §:::.2?33§;%kéae«;%,g§«:~g§«'§:>c::v%k%% Satwmsnz 1, g x 3 kgga: 5&4», 5:32 % % Sig « Rf & §fi%4%*4"$ 1" .§€:¥.§é*3§»_; EX" Siéf 9:;:'§f§.k.'§§:§.E%3-g_ ' ' V R E' fiagfifi Eiaga-__ ' Q33 " " _____ .. v ?&£fi§m:a£% Eazgaiera -- §® $33 éfi gagmg Rjat fififig E E53 Efiifizigzfi Siézmla 3&3:
§'§§.§'$§"'fi§i E iflmga?
ééfiam 5';
mnnmamm' m I\r'1!l\a'E.F'I.lr'|£\l"'I I1l\2fI VHLIQJIKI ur HIIKIVAIAKR C ' . . {By §§°:%'é'§j33%$,$;5'1_§*;.'§ Chamgméi Eiagasg R,'§1E§aga3* E9332; Eangaigere --« 3% $32; 3, fixfiiffiii 3! £3; fiafimrz @ §a.§b% Eiémfig ' 3% years, Rfat 2'§e.?§ $3': €:'e§$; ~' 3;'? Hafiz, _ R;"E'.§agar §ast§ ' _ fiargalfire w 5616 $32: fix Rimwan sga :v£.m§,§§::~a.£u:;:a},_, 28 yaamg Rim 2€a.3?£; " f §€§at3d$§,fi§ 3% _ V' .

Egffifiagar P;¢».{s§:,._ _' _ ' B 3'"3$ .§, aahraf 315$ E fié y.e:$;2*§2., a:"§§s,§§%;.'--ifi E"€.Z;'i§:--:a¥aa, 35*» Effinizzfi _' R:"z*,z«;agg §a:;@:::s:§.w * A éga 'éifgmmfsaééiawg VA «§'.3,§§E:¥e;::;A sa¢ i fiéaa ifikfi Eifiiéfififi §é Sri;iT~i§E§;.T§aJ§%2:;, 2§§f"&?: fa? RE;

-- ' ».,Sr§Aai§;',v§§:1~.;.;m&:g éév, £33 Eé ' "firit fiatifimfi is fiiafii Linégr érmies 2§§ mzé;

T . '_'-23$" the $¢£:g%it1.z:$:§$:: 52:" Erzfiia §ra}?§ng ié 231133}: aha eférfififi gzmmsi by {ha Biafiabra {€3CI+*i«5} an i,~§.§.§ éatafii 35,53? £31 " .. §,S.1§mf?°?$3§25fiG? pmémfifi at fiééi Qégy §§i%'.§ aggizfigfig F' a3 23% Sam £3 imgzzgrmaé, afizi fizayfiaimzg azzfi 21$ Eéafia ta fie am: agifia arzfi 3

- ,A,M_,...,:'....u.. W ...m.._m.m uwuuu VF mmmmm mun «must as KARNATAKA HIGH comm' M KARNA'fAi(A mm c {Em Caé§1';:%m§$$%;%3:a:3 mam = .:aa:§2*%&m'sg& L§$ §._:s.:.,§.,m % Tim §¢ti§§.§rmm;'L»R$' aEs.r;e??s3;2am an §sa g§1';;k&¢:§:§mg§:' %a;.:}» arm':

Judga, gazggme City {" ${i'*.§£w§:.v.§§;§' Saar:
géafnmg far pamaé ms: I.:'%.;2§m}.§ gag ? mg' m: at fig amenfi LE3 Wfifififi .
24 i'."f£%°m.V'mén::*é5éfV"£;'1awz:~,§fem.£'t%xe sage égafiigg is ffiimg ai"

V. A ._ 3 fig 3 haw filafi a gag:

» Qfié § § gm grfimi gm 333$ &e§&§'fia:°i2: ig mmmre iifw 1 mnmmmm m .»..w-uvu-n .A..V_A... '.A...... V» cunnaimbnnfl nlwn wwuul ur KAKNATAKA HIGH COUR3" OF KARNA"§'AKA f~§§GH COUR3" OF KARNATAKA HEGH C pmgrty armi mnsaquanfwi rsséiaf ef 'V irgjumzfimz, The $ arsimaw' T' _« fikfi filafi wyifimn staiamént as my as may 6%' fiefandaizxta' fim 'V 'appliaatiam I.A.1*¥:;x19 uzzéar Eizia gt: we aeeidrg §1a;:'m%$§;.$:: ta azfiéxzé «a¢%..aibe§ai;.'§t finé irmcrwraiae para 35:5 29;, 'Tim $§§€%$$§ by the _ ofdar at 52:' fieifiizg ifmi thara waa m glam 2% ;g gmwm in &m%?za::§s§:;¢n., Ak %% iilmzmei 5&3' $3.8 yafitimzzam u$u::§:'§;.__:9é§uais%; :..
am £25333 mg: the * nmwrwu w.wwmx wa nu-uniirmnr-mu.»-cg g-"W,Wg. wwgnw VIM!" mnnsvmannm FIINUTI Vwhlklfil ur 5l\f§NE'Il'§!F\l\.iM. H553?' Km§47UK.§ $3?' fiflKWM§AKfi Wiwfl L63"! 5'? ct mgr.
wriéitan statfimazzt. in view ef sha ?r::a?$§ is? "
patitimzsara vwm ciifiefit arid thay fig: _ tftzosg gmgsxsaeé amméim fig: V Bimeg that patiiinsnem am '-éaéf" féf m2% af 'rim £3 array £2': the imgugnw j;;;ém§;:§,'¥.:,,: far 'ms:
gefifisnfim at aubmittfi Eg wifizéiraw fize gfifiazz «£1: aypimfiimzi 3a§1mX§ gsiaszi':';§E' i;;%°:é §§;$ afiéiiiafifi wrizimx 'fig amgifis ' fie afifitfi. f Sd/W' IUDGE L%ii?§€k%T.kfi%e T L