Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 167 in The Haryana Municipal Act, 1973

167. Power of municipal employees for house-scavenging purpose.

- The employees of the committee employed in house-scavenging may, at all reasonable times, do all things necessary for the proper performance of any house- scavenging undertaken by the committee.