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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(2)Such Officer shall before visiting any premises of the applicant for the purpose of inspection under sub-rule (1) above give notice to the applicant of his intention to do so in Form No. XTV. The applicant shall furnish to the Officer such necessary information as legitimately required for the purpose.