Calcutta High Court (Appellete Side)
Ashok Kumar Jana @ Ashok Jana vs The Contai Municipality & Ors on 28 November, 2023
11. 28-11-2023
(Ct. no.06) debajyoti IN THE HIGH COURT AT CALCUTTA Civil Appellate Jurisdiction APPELLATE SIDE MAT 1840 of 2022 + IA NO:CAN/2/2023 + CAN/3/2023 Ashok Kumar Jana @ Ashok Jana Vs. The Contai Municipality & Ors.
Mr. Sounak Bhattacharyya ... For the Appellant.
As requested by learned advocate for the appellant, let this matter stand adjourned and be listed again on December 01, 2023.
(Partha Sarathi Sen, J.) (Arijit Banerjee, J.)