Section 28 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013
28. Officers of the University- The following shall be the officers of the University namely:-
(i)theVice – Chancellor;(ii)the Pro- Vice –Chancellor;(iii)the Registrar;(iv)the Controller of Examinations;(v)the Finance Officer;(vi)the Deans of Faculties;(vii)the Directors of Schools;(viii)the University Librarian;(ix)the Curator of the University Museum;(x)any other persons declared by the Statutes to be the officer of the University.
