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State of Uttar Pradesh - Section

Section 325 in Rules under the United Provinces Excise Act, 1910

325. Determination of the distribution and location of shops.

- Subject to the control of the State Government and of the Excise Commissioner and to the limitations expressed in these rules, the distribution and general location of retail shops shall be determined by the Collector provided that in military cantonments the Collector shall exercise this power only with the consent of the Officer Commanding the station.