Bombay High Court
Oil And Natural Gas Corporation Ltd vs Cgg Services Sas And Anr on 6 April, 2021
Author: V.G.Bisht
Bench: R.D. Dhanuka, V.G.Bisht
27-comapl-98-2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION APPEAL (L) NO. 98 OF 2020
IN
COMMERCIAL ARBITRATION PETITION NO. 343 OF 2018
WITH
INTERIM APPLICATION NO. 1810 OF 2020
IN
COMMERCIAL ARBITRATION APPEAL (L) NO. 98 OF 2020
WITH
COMMERCIAL ARBITRATION APPEAL (L) NO. 4228 OF 2021
IN
COMMERCIAL ARBITRATION PETITION NO. 344 OF 2018
WITH
INTERIM APPLICATION (L) NO. 4232 OF 2021
IN
COMMERCIAL ARBITRATION APPEAL (L) NO. 4290 OF 2021
IN
COMMERCIAL ARBITRATION PETITION NO. 345 OF 2018
WITH
INTERIM APPLICATION NO. (L) 4295 OF 2021
IN
COMMERCIAL ARBITRATION APPEAL (L) NO. 4290 OF 2021
Oil and Natural Gas Corporation Limited ... Appellant
Versus
CGG Services SAS and Ors. ... Respondents
Ms. Amrita Dubey, a/w. Mr. Syed Ahmed i/b. M/s SDS Advocates for
the Appellant/Applicant.
Trupti 1/2
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27-comapl-98-2020.doc
Ms. Swati Sutar a/w. Keya Raval i/b M/s Dhru and Co., for
Respondent No.1 in COMPAL No. 98 of 2020 and COMPAL No. 4290
of 2021 and Respondent No.2 in COMAPL No. 4228 of 2021.
Mr. Rahul Gaikwad a/w. Ms. Nikita Abhyankar and Mr. Aman Jhavar
i/b M/s Gravitas Legal, for Respondent No.1 in COMAPL No. 4228 of
2021.
Mr.Rahul Gaikwad a/w. Ms.Nikita Abhyankar i/b M/s. Gravitas
Legal, for Respondent No.2 in COMAPL No. 98 of 2020 and
COMPAPL No. 4290 of 2021.
......
CORAM : R.D. DHANUKA &
V.G.BISHT, JJ.
DATE : 6th April, 2021 P.C.:
1. These matters are wrongly on board.
2. Office is directed to place these matters before the Bench having assigned Commercial Arbitration Appeals filed under Section 13 of the Commercial Courts Act, 2015.
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