Himachal Pradesh High Court
Mahesh Kumar vs . Heera Singh. on 22 August, 2023
Mahesh Kumar Vs. Heera Singh.
Cr.MP(M) No. 2112 of 2023 .
22.08.2023 Present: Mr. Servedaman Rathore, Advocate, for the applicant/appellant.
Notice be issued to the respondent, returnable within four weeks, on taking steps within a week.
of
(Rakesh Kainthla)
rt Judge
August 22, 2023
(ravinder)
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