Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(7)(c) in The Tamil Nadu Electricity Supply Code, 2004

(c)fresh application with fee to be specified by the Commission and agreement form.
(ii)[] [Inserted by Commission's Notification No. TNERC/SC/7-4/dated 25.5.2007 (w.e.f. 13.6.2007).] Every application for transfer of name, in other cases, shall be in Forms 1 and 2 in Appendix to this Code accompanied by: