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State of Madhya Pradesh - Section

Section 11 in The M.P. Extension of Laws Act, 1958

11. The Suits Valuation Act/.1887 (VII of 1887)

Section 1. - After "Part 'B' States" add "other than the Madhya Bharat and Sironj regions of the State of Madhya Pradesh."Section 7. - Renumber that section as sub-section (1) thereof and after sub-section (1) as so renumbered insert-"(2) This Part shall be in force in the Madhya Bharat and Sironj regions of the State of Madhya Pradesh from the commencement of the Madhya Pradesh Extension of Laws Act, 1958 (23 of 1958)."