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State of Madhya Pradesh - Section

Section 29 in The M.P. Stamp Rules 1942

29. [ Duties of licensed vendors. [Substituted by Notification No. 2-37-1980-VI-R-4229, dated 21-8-1984.]

- Licensed vendors shall sell to the public such stamps and at such places as are indicated in their licences. They may sell stamps of any denomination and of any aggregate value to any person.]