Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(iii) in The Medical Devices Rules, 2017

(iii)the person holding registration certificate shall provide proper facilities for storage so as to preserve the properties of samples picked up for testing;