Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Assam - Subsection Section 9(4) in The Assam Children Act, 1970 (4)The State Government may, by rules made under this Act, provide for the management of Children's Home and the circumstances under which and the manner in which, the certificate, of a Children's Home may be granted or withdrawn.
