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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(c) in The Air Force Rules, 1969

(c)if more than one officer is objected to, the objection to each officer shall be disposed of separately, and the objection in respect of that officer lowest in rank shall be disposed of first; and on an objection to an officer, the remaining officers of the Court shall in the absence of the challenged officer, vote on the disposal of such objection notwithstanding that objections have also been to any of these officers;