Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs M/S Oriental Power Cables Ltd on 11 November, 2022
Bench: S. Ravindra Bhat, C.T. Ravikumar
1
ITEM NO.47 COURT NO.15 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16128/2022
(Arising out of impugned final judgment and order dated 08-02-2022
in DBITA No. 106/2019 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Petitioner(s)
VERSUS
M/S ORIENTAL POWER CABLES LTD Respondent(s)
(FOR ADMISSION and I.R.and IA No.113873/2022-EXEMPTION FROM FILING
O.T.)
(IA No. 113873/2022 - EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 16928/2022 (XV)
(FOR EXEMPTION FROM FILING O.T. ON IA 117646/2022
IA No. 117646/2022 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 16930/2022 (XV)
(FOR EXEMPTION FROM FILING O.T. ON IA 120299/2022
IA No. 120299/2022 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 17669/2022 (XV)
SLP(C) No. 17670/2022 (XV)
(FOR EXEMPTION FROM FILING O.T. ON IA 129204/2022
IA No. 129204/2022 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 17671/2022 (XV)
(IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
126566/2022
IA No. 126566/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 25680/2022 (XV)
(FOR CONDONATION OF DELAY IN FILING ON IA 137516/2022
FOR EXEMPTION FROM FILING O.T. ON IA 137517/2022
IA No. 137516/2022 - CONDONATION OF DELAY IN FILING
IA No. 137517/2022 - EXEMPTION FROM FILING O.T.)
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2022.11.12
Diary No(s). 22381/2022 (XV)
13:00:24 IST
Reason:
(IA FOR CONDONATION OF DELAY IN FILING ON IA 118339/2022
IA No. 118339/2022 - CONDONATION OF DELAY IN FILING)
2
Diary No(s). 22820/2022 (XV)
(FOR CONDONATION OF DELAY IN FILING ON IA 133886/2022
IA No. 133886/2022 - CONDONATION OF DELAY IN FILING)
Diary No(s). 25684/2022 (XV)
(FOR CONDONATION OF DELAY IN FILING ON IA 137652/2022
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
137653/2022
IA No. 137652/2022 - CONDONATION OF DELAY IN FILING
IA No. 137653/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 11-11-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. H. R. Rao, Adv.
Mr. Ashok Panigrahi, Adv.
Ms. Gargi Khanna, Adv.
Mr. Raghvendra Rao, Adv.
Mr. Udai Khanna, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Prashant Singh, Adv.
Mr. Annirudh Sharma, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. C. Bharati, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Rajat Sharma, Adv.
Mr. Tarun Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice in Diary No(s). 25680/2022, Diary No(s). 22381/2022, Diary No(s). 22820/2022 and Diary No(s). 25684/2022. List the instant batch of matters along with Civil Appeal No. 14702 of 2015 (& other connected matters) before appropriate Bench, after obtaining orders from Hon’ble The Chief Justice of India.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER