Himachal Pradesh High Court
Nasim Akhtar vs . Union Of India And Others. on 27 October, 2022
Bench: Sabina, Sushil Kukreja
.
Nasim Akhtar vs. Union of India and others.
CWP No.2505 of 2016 27.10.2022 Present: None for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents/Union of India.
None has appeared on behalf of the petitioner.
In the interest of justice, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 27/10/2022 20:34:28 :::CIS