Supreme Court - Daily Orders
S.V. Gangadhar Rao vs The State Of Andhra Pradesh Rep. By Its ... on 8 August, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.801 COURT NO.6 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
D. No. 23701 OF 2017
S. V. GANGADHAR RAO ETC. Petitioner(s)
VERSUS
STATE OF ANDHRA PRADESH & ORS. ETC. Respondent(s)
WITH
D. NO. 19908 OF 2017
D. NO. 23702 OF 2017
D. NO. 23699 OF 2017
D. NO. 23158 OF 2017
D. NO. 23403 OF 2017
D. NO. 23413 OF 2017
D. NO. 22719 OF 2017
D. NO. 22083 OF 2017
D. NO. 16216 OF 2017
D. NO. 16514 OF 2017
D. NO. 19914 OF 2017
D. NO. 22777 OF 2017
D. NO. 22073 OF 2017
Date : 08-08-2017 These matters were mentioned today
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Hitendra Nath Rath, Adv. (Mentioned by)
For Respondent(s)
UPON being mentioned by counsel the Court made the following
O R D E R
List these matters along with SLP (C) No. 13623 of 2017 & Batch [scheduled to be listed as Item No. 4 on 09.08.2017 in Court No. 6], subject to curing of defects, if any. Signature Not Verified
(JAYANT KUMAR ARORA) (RENU DIWAN) Digitally signed by JAYANT KUMAR ARORA Date: 2017.08.12 10:59:21 IST Reason: COURT MASTER ASSISTANT REGISTRAR