Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

S.V. Gangadhar Rao vs The State Of Andhra Pradesh Rep. By Its ... on 8 August, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.801                               COURT NO.6                  SECTION XII-A

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

                                               D. No. 23701 OF 2017

     S. V. GANGADHAR RAO ETC.                                                Petitioner(s)

                                                       VERSUS

     STATE OF ANDHRA PRADESH & ORS. ETC.                                     Respondent(s)

     WITH

     D.         NO.        19908   OF   2017
     D.         NO.        23702   OF   2017
     D.         NO.        23699   OF   2017
     D.         NO.        23158   OF   2017
     D.         NO.        23403   OF   2017
     D.         NO.        23413   OF   2017
     D.         NO.        22719   OF   2017
     D.         NO.        22083   OF   2017
     D.         NO.        16216   OF   2017
     D.         NO.        16514   OF   2017
     D.         NO.        19914   OF   2017
     D.         NO.        22777   OF   2017
     D.         NO.        22073   OF   2017

     Date : 08-08-2017 These matters were mentioned today

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                     Mr. Hitendra Nath Rath, Adv. (Mentioned by)

     For Respondent(s)

                         UPON being mentioned by counsel the Court made the following
                                                 O R D E R

List these matters along with SLP (C) No. 13623 of 2017 & Batch [scheduled to be listed as Item No. 4 on 09.08.2017 in Court No. 6], subject to curing of defects, if any. Signature Not Verified

     (JAYANT KUMAR ARORA)                                                 (RENU DIWAN)
Digitally signed by
JAYANT KUMAR ARORA
Date: 2017.08.12
10:59:21 IST
Reason:
       COURT MASTER                                                   ASSISTANT REGISTRAR