Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Gujarat - Subsection Section 48(2) in The Gujarat Agricultural Universities Act, 2004 (2)The Board shall prepare before such date as may be prescribed the financial estimates for the ensuing year having regard to the Government grant s that are likely to be available.
