Section 50(2)(a) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

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State of Andhra Pradesh - Subsection

Section 50(2)(a) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(a)The power of the Board, -

(i)To stop the supply of water, whether for domestic purpose or not or for gratuitous use; and

(ii)To prohibit the sale and use of water for the purpose of business;