Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] Union of India - Subsection Section 104(5) in The States Reorganisation Act, 1956 (5)after section 21-A, the following section shall be inserted, namely:--Effect of agreements made between the Bank and certain States before the Ist November, 1956. "21-B.
