Jharkhand High Court
Bharat Drilling And Foundation ... vs The Union Of India & Ors on 7 March, 2019
Author: Aniruddha Bose
Bench: Chief Justice, Ratnaker Bhengra
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 427 of 2018
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Bharat Drilling and Foundation Treatment Pvt Ltd.
... ... Appellant
Versus
The Union of India & Ors .... Respondents
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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the Appellant : Mr. Vikash Kumar, Advocate For the Respondents : A.C to A.S.G.I
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Order No. 04 : Dated 7th March, 2019 Aniruddha Bose, CJ.
Accommodation is prayed for on behalf of appellant.
Learned counsel for the appellant submits that he has obtained consent from other side for adjournment of hearing of this matter.
Let this matter be listed on 1st May, 2019.
(Aniruddha Bose, CJ) (Ratnaker Bhengra, J.) Alankar/-