Himachal Pradesh High Court
Bhoop Singh vs . State Of H.P. on 22 December, 2023
Bench: Tarlok Singh Chauhan, Sushil Kukreja
Bhoop Singh vs. State of H.P. .
Cr. Appeal No.27 of 2020 22.12.2023 Present: Mr. Vishwas Kaushal, Advocate, vice Mr. Suneet Goel, Advocate, for the appellant.
Mr. I.N. Mehta and Mr. Yashwardhan Chauhan, Senior Additional Advocate General with Mr. Navlesh Verma, Ms. Sharmila Patial, Additional of Advocate Generals and Mr. J.S. Guleria, Deputy Advocate General for the respondent.
rtLearned vice counsel for the appellant prays for an adjournment.
List on 02.01.2024.
(Tarlok Singh Chauhan) Judge (Sushil Kukreja) Judge December 22, 2023 (subhash) ::: Downloaded on - 22/12/2023 20:35:52 :::CIS